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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(g) in Andhra Pradesh Electricity Regulatory Commission (Interim Balancing and Settlement Code) Regulation, 2006

(g)"Time Block" means each block of fifteen (15) minutes for which the energy meters record specified electrical parameters and quantities, with the first time block for a day starting at 00:00 hours.