Section 10 in The Orissa Eyes (Authority for Use for Therapeutic Purposes) Act, 1985
10. Repeal and savings.
(1)The Orissa Corneal Grafting Act, 1960 (Orissa Act I of 1961) is hereby repealed.(2)Notwithstanding such repeal anything done or any action taken (including any authority granted) under the said Act shall be deemed to have been done or taken under this Act.
