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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Odisha - Subsection

Section 10(2) in The Orissa Eyes (Authority for Use for Therapeutic Purposes) Act, 1985

(2)Notwithstanding such repeal anything done or any action taken (including any authority granted) under the said Act shall be deemed to have been done or taken under this Act.