Himachal Pradesh High Court
Jaya Nand Sharma vs . Basant Lal Rajta on 25 March, 2022
Author: Tarlok Singh Chauhan
Bench: Tarlok Singh Chauhan
Jaya Nand Sharma vs. Basant Lal Rajta FAO No. 66 of 2021 with FAO .
No. 16 of 2022.
FAO No. 66 of 2021.
25.03.2022. Present: Mr. Bhupender Gupta, Senior Advocate with Mr. J.L. Bhardwaj, Advocate, for the appellant.
Mr. Y.P. Sood, Advocate, for the respondent.
FAO No. 16 of 2022.
Mr. Y.P. Sood, Advocate, for the appellant.
Mr. Bhupender Gupta, Senior Advocate with Mr. J.L. Bhardwaj, Advocate, for the respondent.
Heard in part. For continuity, list on 01.04.2022.
(Tarlok Singh Chauhan) Judge 25th March, 2022.
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