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Himachal Pradesh High Court

Jaya Nand Sharma vs . Basant Lal Rajta on 25 March, 2022

Author: Tarlok Singh Chauhan

Bench: Tarlok Singh Chauhan

Jaya Nand Sharma vs. Basant Lal Rajta FAO No. 66 of 2021 with FAO .

No. 16 of 2022.

FAO No. 66 of 2021.

25.03.2022. Present: Mr. Bhupender Gupta, Senior Advocate with Mr. J.L. Bhardwaj, Advocate, for the appellant.

Mr. Y.P. Sood, Advocate, for the respondent.

FAO No. 16 of 2022.

Mr. Y.P. Sood, Advocate, for the appellant.

Mr. Bhupender Gupta, Senior Advocate with Mr. J.L. Bhardwaj, Advocate, for the respondent.

Heard in part. For continuity, list on 01.04.2022.

(Tarlok Singh Chauhan) Judge 25th March, 2022.

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