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[Cites 0, Cited by 0] [Section 191] [Entire Act]

State of Rajasthan - Subsection

Section 191(a) in The Rajasthan Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2009

(a)adequate number of water outlets is provided on excavation or tunneling work and are readily made accessible throughout the tunnel for fire fighting purposes and such water outlets are maintained or effective fire fighting;