Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Karnataka - Section Section 18 in The Karnataka Education Act, 1983 18. Children not to be employed so as to prevent them from attending school.- No person shall employ a child in a manner which shall prevent the child from attending an approved school.
