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State of Rajasthan - Section

Section 6 in The Rules for the Grant of Stipend to Unemployed Graduates/post Graduates Belonging to Scheduled Castes/Scheduled Tribes in Rajasthan, 1971

6.

As soon as the application is received, it shall be entered in the register in Form No. 2 giving all details and a receipt will be given to him for having given the applications.