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[Cites 0, Cited by 0] [Section 13(5)] [Section 13] [Entire Act]

State of Assam - Subsection

Section 13(5)(v) in The Assam Education (Provincialisation of Services of Teachers and Re-Organisation of Educational Institutions) Act, 2017

(v)The Block Elementary Education Officer of all Blocks within the concerned district - Members;