Section 13(5) in The Assam Education (Provincialisation of Services of Teachers and Re-Organisation of Educational Institutions) Act, 2017
(5)The District Scrutiny Committee for Elementary Education shall be constituted with the following members, namely :-(i)The Deputy Commissioner or his nominee not below the rank of Additional Deputy Commissioner of the concerned district - Chairman;(ii)The District Elementary Education Officer of the concerned district -Member-Secretary;(iii)One representative of the Deputy Commissioner of the newly created district if the institution falls within the jurisdiction of newly created district - Member;(iv)The Deputy Inspectors of Schools of all Sub-divisions within the concerned district - Members;(v)The Block Elementary Education Officer of all Blocks within the concerned district - Members;(vi)One eminent person in the field of education who is an ordinary resident within the district to be nominated by the Deputy Commissioner -Member.
