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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Assam - Subsection

Section 7(2) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

(2)In all Residential Land sub- division /plotted development schemes with land area of 2.5 ha and above a minimum of 20% of total plotted area is to be earmarked / reserved for EWS/LIG category. Minimum plot size in respect of EWS shall not be less than 90sq.m.