Madhya Pradesh High Court
Vimal Kumar vs Parimal Kumar on 25 September, 2023
Author: Maninder S. Bhatti
Bench: Maninder S. Bhatti
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MP No. 2413 of 2021 (VIMAL KUMAR AND OTHERS Vs PARIMAL KUMAR) Dated : 25-09-2023 Shri Vitthal Rao Jumre - Advocate for the petitioner.
At the request of the counsel for the petitioners, list in the week commencing 25.10.2023.
Interim relief, if any, to continue till next date of hearing.
(MANINDER S. BHATTI) JUDGE PB Signature Not Verified Signed by: PRADYUMNA BARVE Signing time: 9/26/2023 11:03:47 AM