Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Mizoram - Subsection

Section 7(i) in Mizoram Liquor (Prohibition and Control) Rules, 2014

(i)The name of the distillery or the distributor or brewery or bonded warehouse or of the firm from which the import is to be made;