Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

State of Kerala - Subsection

Section 9(1)(b) in Kerala Finance Act, 2016

(b)in serial number (3A), in the entry against it in column (2), after the words "disposable plates", the words "tumblers" shall be inserted;