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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Punjab - Subsection

Section 21(4) in The Punjab Agricultural University Act, 1961

(4)[ There shall be a Head of each Department who shall be responsible to the Dean for resident instruction, to the Director of Research, for research and to the Director of Extension Education for extension education.] [Inserted by Punjab Act 12 of 1965 section 8 (3).]