Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17] [Entire Act] State of Meghalaya - Subsection Section 17(3) in The Garo Hills Cotton Jute and Ginger Trade Regulation, 1980 (3)The Chairman of the Association shall be appointed by the Executive Committee. The Chairman shall preside over the Managing Committee.
