Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16] [Entire Act] State of Rajasthan - Subsection Section 16(v) in The Rajasthan Education Department (Primary and Secondary Teachers) Benevolent Fund Rules, 1975 (v)Failing brother and unmarried sisters, to the widowed daughters, if any, and if they were dependent on the deceased.
