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[Cites 0, Cited by 0] [Section 36] [Entire Act]

State of Manipur - Subsection

Section 36(16) in Manipur International University Act, 2018

(16)The Chancellor shall have the right to create, appoint, suspend, abolish or dismiss any / all the employment, employees, staff faculties of the University including but not limited to the ministerial, technical and inferior staff and to delegate, any of the work's as per his discretion. He shall exercise supreme control over all the employees, staff; faculties of the University.