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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Andhra Pradesh - Subsection

Section 6(iii) in Andhra Pradesh Engineering Common Entrance Test for diploma holders for admission into B.E., B.Tech. and B.Pharm Courses Rules, 2004

(iii)In the case of candidates getting equal marks in each of the above subjects they shall be bracketed for purpose of award of rank and at the time of admissions, age shall be taken into consideration for relative rank among the bracketed candidates and the older candidates shall be given priority.