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[Cites 0, Cited by 0] [Section 18(2)] [Section 18] [Entire Act]

State of Odisha - Subsection

Section 18(2)(c) in The Orissa Boilers Rules, 1970

(c)an inspection at any time for the purpose of ascertaining if the boiler is being operated in conformity with the provisions of the Act and the rules framed thereunder.