Section 24(1) in The Delhi Police (Appointment & Recruitment) Rules, 1980
(1)Before enrolment, ever)' candidate shall be medically examined and certified physically fir for police service by the police surgeon or medical officer appointed by the Commissioner of Police. A certificate, in forms 'D' 'E' duly signed by the medical officer, is essential for enrolment. Before his medical examination the candidates shall be required to give a declaration in form 'C in the presence of the medical officer such declaration being a precondition for enrolment. The candidates declared medically unfit shall be informed, in writing, of the reasons of unfitness.
