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State of Assam - Section

Section 8 in The Assam Bonded Warehouse Rules, 1965

8. Accommodation for officer-in-charge and establishment.

-The licensee shall provide suitable rent-free quarters to the satisfaction of the Excise Commissioner for the officer-in-charge and other establishment in close proximity to the warehouse and shall keep the same and the apparatuses thereto in proper repair. He shall also supply such office with such furniture as may be required for the use of the officer within the warehouse.