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[Cites 0, Cited by 0] [Section 94] [Entire Act]

State of Tamilnadu - Subsection

Section 94(2) in Tamil Nadu Co-operative Societies Rules, 1988

(2)The amount of honorarium payable to the President or the Vice-President shall not exceed rupees two thousand and four hundred in the case of a primary society; rupees four thousand and eight hundred in the case of a central society and rupees seven thousand and two hundred in the case of an apex society.