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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Tamilnadu - Subsection

Section 18(2) in Tamil Nadu Farmers' Management of Irrigation Systems Election Rules, 2003

(2)If poll is found to be necessary the final list of candidates shall specify the names of the distinctive symbols allotted to them, in the order of approved list of symbols (list of symbols appended in Annexure I and II). A specimen of the symbol allotted shall be supplied to the candidates at the time of publication of the final list of contesting candidates.