Section 5 in Rajasthan Agricultural University Act, 1962
5. Objects of the University.
- The University shall be deemed to have been established and incorporated for the purposes, among others, of-(i)making provision for imparting education in different branches [learning; and] [Substituted by Act No. 37 of 1987 dated 7-11-1987.] [ X X X ] [Omitted by Act No. 37 of 1987 dated 7-11-1987.](ii)furthering the prosecution of research [in all branches] [Inserted by Act No. 21 of 1963 dated 28-10-1963.] of [learning.] [Substituted, by Act No. 37 of 1987 dated 7-11-1987.] [XXX] [Omitted by Act No. 37 of 1987 dated 7-11-1987.](iii)[ Omitted.] [Omitted by Act No. 37 of 1987 dated 7-11-1987.]
