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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(ii) in Rajasthan Agricultural University Act, 1962

(ii)furthering the prosecution of research [in all branches] [Inserted by Act No. 21 of 1963 dated 28-10-1963.] of [learning.] [Substituted, by Act No. 37 of 1987 dated 7-11-1987.] [XXX] [Omitted by Act No. 37 of 1987 dated 7-11-1987.]