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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Odisha - Subsection

Section 13(xix) in The Orissa Panchayat Samiti (Administration of Affairs) Rules, 1987

(xix)report promptly to the Sub-divisional Officer and the Collector the vacancies whether casual or otherwise in the offices of elected Members of the Samiti, Chairman and Vice-Chairman;