Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 113] [Entire Act] State of Madhya Pradesh - Subsection Section 113(iii) in The M.P. Cinemas (Regulation) Rules, 1972 (iii)distribute or sell, whether for consideration or not any articles or thing to any member of the audience in the auditorium itself.