Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Madhya Pradesh - Section

Section 113 in The M.P. Cinemas (Regulation) Rules, 1972

113. Hawking prohibited.

- No person shall, during a performance or exhibition or in the interval of the performance or exhibition, and no licensee or his nominee shall during a performance or exhibition or in the interval of performance or exhibition allow any person to :-
(i)hawk in the auditorium ; of
(ii)sell or supply any eatables or drinks to any member of the audience in the auditorium itself; or
(iii)distribute or sell, whether for consideration or not any articles or thing to any member of the audience in the auditorium itself.