Section 61 in The Assam State Co-operative Agriculture and Rural Development Bank Limited
61. President of General Meeting.
- The Chairman, when present and in his absence the Vice-Chairman, shall preside at the meeting of the General Body. In the absence of both, the members present, may elect a Chairman from amongst themselves.-(a)The President of the meeting may direct any member to withdraw for disorderly conduct and the members so ordered shall not be entitled to Vote without the permission of the President. The President is also competent to suspend the meeting and adjourn if to such date and time as he may think fit in he event of the disorder.
