[Cites 0, Cited by 0]
[Entire Act]
State of Punjab - Section
Section 23 in The Punjab Suppression of Immoral Traffic in Women and Girls Rules, 1960
23. Supply of Clothing etc. to inmates of protective homes [Section 23(2)(g)].
| 1. Jerseys | .. | Up to one every year. |
| 2. Kachhas | .. | Up to two every six months. |
| 3. Towels | .. | Up to two every six month. |
| 4. Vests (underwear) | .. | Up to two every six months. |
| 5. Socks | .. | Up to two pairs every six months |
| | | for dressing of hair and half an ounce of oilonce a week for oil bath. A sufficient number of mirrors shall beplaced in each dormitory. |