Section 23(6) in The Punjab Suppression of Immoral Traffic in Women and Girls Rules, 1960

[Cites 0, Cited by 0] [Section 23] [Entire Act]

(6)One Towel.Prisoners may be permitted to have their clothing supplemented by friends and relatives to the extent shown below :-

1. Jerseys	..	Up to one every year.
2. Kachhas	..	Up to two every six months.
3. Towels	..	Up to two every six month.
4. Vests (underwear)	..	Up to two every six months.
5. Socks	..	Up to two pairs every six months
\| \| for dressing of hair and half an ounce of oilonce a week for oil bath. A sufficient number of mirrors shall beplaced in each dormitory.

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