Himachal Pradesh High Court
Manoj Sharma vs . Central University & Anr. on 26 June, 2023
Author: Jyotsna Rewal Dua
Bench: Jyotsna Rewal Dua
Manoj Sharma Vs. Central University & Anr.
CWP No.8441 of 2022 .
26.06.2023 Present: Mr. Sohail Khan, Advocate vice Mr. Rajesh Kumar, Advocate, for the petitioner.
Mr. Balram Sharma, DSGI, for respondent No.1. Mr. Paras Dhaulta, Advocate, for respondent No.2.
Three weeks' time, as prayed for, is granted to the petitioner to file rejoinder.
rThe matter stands already admitted.
Jyotsna Rewal Dua
June 26, 2023 Judge
Mukesh
::: Downloaded on - 26/06/2023 20:33:11 :::CIS