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[Cites 0, Cited by 0] [Section 429] [Entire Act]

State of Tamilnadu - Subsection

Section 429(2) in The Coimbatore City Municipal Corporation Act, 1981

(2)No person who has undergone variolation shall enter the City before the lapse of forty days from the date of variolation without a certificate from the health officer of the locality that such person is no longer likely to produce small-pox by contact or near approach.