Section 429 in The Coimbatore City Municipal Corporation Act, 1981
429. Prohibition of variolation of small-pox.
(1)Variolation for small pox is prohibited;-(2)No person who has undergone variolation shall enter the City before the lapse of forty days from the date of variolation without a certificate from the health officer of the locality that such person is no longer likely to produce small-pox by contact or near approach.
