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[Cites 0, Cited by 2] [Section 63] [Entire Act]

Union of India - Subsection

Section 63(b) in Finance Act, 1999

(b)in sub-section (2),-
(i)after the word and figures "section 144", the words, figures and letters "or an assessment under section 158BC" shall be inserted;
(ii)after the words "regular assessment", the words "or assessment, as the case may be" shall be inserted.