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[Cites 0, Cited by 0] [Section 4B] [Entire Act]

State of Meghalaya - Subsection

Section 4B(4) in The Meghalaya Maintenance Of Public Order Act, 1947

(4)The Chairman and the members of the Advisory Council shall for the purpose of this Act be deemed to be holding office within the meaning of sub-section (6) of section 2 of the Indian Official Secret Act, 1923.