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[Cites 0, Cited by 0] [Section 50(3)] [Section 50] [Entire Act]

State of Himachal Pradesh - Subsection

Section 50(3)(a) in The Himachal Pradesh Municipal Corporation Act, 1994

(a)promotion of education, economic, social, cultural and other interests of the scheduled castes and scheduled tribes and Backward Classes, Women and other weaker sections of the society;