Section 50(3) in The Himachal Pradesh Municipal Corporation Act, 1994
(3)The Social Justice Committee shall perform functions relating to -(a)promotion of education, economic, social, cultural and other interests of the scheduled castes and scheduled tribes and Backward Classes, Women and other weaker sections of the society;(b)protection from social injustice and all other forms of exploitation;(c)amelioration of the scheduled castes, scheduled tribes and backward classes, women and other weaker sections of the society; and(d)securing social justice to the scheduled castes, scheduled tribes, women and other weaker sections of the society.
