Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 1]

Himachal Pradesh High Court

Deep Lal vs . The Principal Army Public School, ... on 11 April, 2022

Author: Ajay Mohan Goel

Bench: Ajay Mohan Goel

Deep Lal vs. The Principal Army Public School, Nahan & Anr.

.

CMPMO No. 32 of 2022 11.04.2022 Present: Mr. B.C. Negi, Senior Advocate with Mr. Nitin Thakur, Advocate, for the petitioner.

Mr. Karan Singh Kanwar, Advocate, for the respondents.

As prayed for, list before appropriate Bench on 2nd May, 2022.

(Ajay Mohan Goel) Judge 11th April, 2022 (rishi) ::: Downloaded on - 12/04/2022 20:10:57 :::CIS