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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(iii) in Rules of Admission to Ayurvedic Colleges in Rajasthan, 1991

(iii)The candidate is a Son/Daughter of serving or retired employee of (a) Government of Rajasthan including Officers of All India Services born on the state cadre of Rajasthan or (b) Undertaking/Corporations/ Improvement Trust/Municipal bodies duly constituted by Government of Rajasthan by an act of law or (c) any of the Universities in Rajasthan or Secondary Board of Education (Rajasthan) provided that employee has put in atleast three years of service in the year of the admission.