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State of Rajasthan - Section

Section 3 in Rules of Admission to Ayurvedic Colleges in Rajasthan, 1991

3. Eligibility.

- A candidate must fulfill the following conditions for admission to the Ayurvedic Colleges, however, for those, who are covered under category (a) or rule 2, for them, Sub-rule (a) of this rule will not be applicable.
(a)
(i)The candidates must have studied for last three years of the qualifying examination continuously as a regular candidate in a recognised institution in Rajasthan.
OR
(ii)Natural Father/mother of the candidate has continuously resided in Rajasthan for a period of last 10 years and the candidate has studied for atleast 5 years during this period in a recognised educational institution in Rajasthan.
OR
(iii)The candidate is a Son/Daughter of serving or retired employee of (a) Government of Rajasthan including Officers of All India Services born on the state cadre of Rajasthan or (b) Undertaking/Corporations/ Improvement Trust/Municipal bodies duly constituted by Government of Rajasthan by an act of law or (c) any of the Universities in Rajasthan or Secondary Board of Education (Rajasthan) provided that employee has put in atleast three years of service in the year of the admission.
OR
(iv)Candidate is a Son/daughter of a permanent employee of Indian Defence Service and the employee is either of Rajasthan origin irrespective of his place of posting or is posted in Rajasthan at the time of last date of the application for admission provided that in case of Defence Personnel from the Rajasthan origin, a certificate has to be submitted by them from the employer to the effect that his State of origin is Rajasthan at the time of his entry into service.
(b)Senior Higher Secondary Examination in Science (Biology) or with Sanskrit as an optional subject or Senior Upadhaya examination (with English) of the Board of Secondary Education Rajasthan, or an examination recognised by the University as equivalent there to.
(c)He/She shall have to obtain at least 40% marks in each paper at the Pre-Ayurveda Test on the result of which above admission to the Pre-Ayurveda course will be resulted:
Provided further that the candidates for admission to the Pre-Ayurveda course shall have completed the age of 17 years on or before 1st October, 1991.Note. - 1. The relevant certificate which are based on eligibility of the candidate will have to be furnished by the candidate.