Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6(3)] [Section 6] [Entire Act]

NCT Delhi - Subsection

Section 6(3)(viii) in The Chhattarpur Farmers Market Bye-Laws, 2004

(viii)Register containing the details of the identity cards issued shall be maintained by the officer of APMC, Azadpur authorised by the Committee;