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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Manipur - Subsection

Section 2(ii) in Manipur Coaching Institute (Control and Regulation) Act, 2017

(ii)"coaching institute" means a registered institute, established, run, administered by any person or body of persons, society or registered institute or Trust to provide preparation for competitive examination or academic support to students in secondary and higher secondary levels, for more than 20 students, under section 3 of this Act;