Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 19 in Nilgiris Fishing Rules, 1966 19. Prohibition of the use of more than one rod. - The use of more than one rod at a time under one licence is prohibited. For the purposes of this rule, a rod which is not in the licence holder's hand, but which is left with its line in the water shall be considered to be a rod in use.
