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[Cites 0, Cited by 0] [Section 43] [Entire Act]

State of Maharashtra - Subsection

Section 43(3) in The Maharashtra Agricultural Produce Marketing (Regulation) Rules, 1967

(3)The time during which the poll shall be taken shall be mentioned in the election programme. The time of poll shall not be earlier than 8.00 a.m. and later than 5.00 p.m.