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State of Maharashtra - Section
Section 43 in The Maharashtra Agricultural Produce Marketing (Regulation) Rules, 1967
43. [ Appointment of dates, etc. for various stages of election. [Rule 43 was substituted by G. N. of 7.6.1990.]
- The Collector shall, by order draw and declare a programme of various stage of election as indicated herein below not earlier than fifteen days and not later than thirty days of the date of display of the final list of voters of the Market Committee :| (i) | Last date for making nominations. | Fifteen days from the date of declaration of electionprogramme. |
| (ii) | Date of publication of list of nominations received. | As and when received till the date fixed for makingnominations. |
| (iii) | Date of scrutiny of nominations. | 3rd day of the last date for making nominations. |
| (iv) | Date of publication of list of valid nominations afterscrutiny. | Next day after the date of completion of scrutiny or wherethere is an appeal after the appeal is decided. |
| (v) | Date by which candidature may be withdrawn. | Two days from the date of publication of list of validnominations after scrutiny. |
| (vi) | Date of publication of final list of contesting candidates. | The date next succeeding the last day fixed for withdrawal ofcandidature. |
| (vii) | Date and time during which and the place or places at whichthe poll shall be taken. | Not earlier than fifteen days but not later than thirty daysfrom the date of publication of final list of contestingcandidates. |
| (viii) | Date time and place for counting of votes. | Not later than 3rd day from the date on which the poll shallbe taken. |
| (ix) | Date of declaration of results of voting. | Immediately after the counting of votes. |