Section 55 in University of Udaipur Officers (Conditions of Service) Rules, 1976
55. Leave on half pay.
- (i) An officer shall earn leave on half pay at the rate of 20 days for each completed year of service.(ii)Commuted leave, on the grounds of the illness of an officer on production of medical certificate not exceeding half the amount of half pay leave due may be granted, which shall be limited to a maximum of 240 days in whole service.(iii)When the commuted leave is granted twice the amount of such leave shall be debited against the half pay leave due.
