Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4(4)] [Section 4] [Entire Act] NCT Delhi - Subsection Section 4(4)(d) in The Delhi Pharmaceutical Sciences and Research University - Delhi Statutes, 2017 (d)An academician of the level of Vice-Chancellor, present or former, as a nominee of the University Grant Commission - Member.