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State of Bihar - Section

Section 23 in Bihar Registration Rules, 2008

23. Memoranda of documents.

(1)The memoranda required by Section 66 of the Act shall be electronically generated and sent to the concerned sub-registrar in Form No.- 10 in Appendix- E in such a way that it reaches him on the same day.
(2)The concerned sub registrar shall preserve it in a separate file to be called Memoranda File.