Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23] [Entire Act] State of Bihar - Subsection Section 23(1) in Bihar Registration Rules, 2008 (1)The memoranda required by Section 66 of the Act shall be electronically generated and sent to the concerned sub-registrar in Form No.- 10 in Appendix- E in such a way that it reaches him on the same day.
